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State of Maharashtra - Section

Section 244 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

244. [ Initial appointment of officers and servants. [Section 244 was substituted by Maharashtra 13 of 1967, section 4.]

- Persons becoming Officers or servants of the Zilla Parishad under section [241, or allotted thereto under section 242 or section 253C], shall be initially appointed to the District Services by the Chief Executive Officer.]