Indian Kanoon - Search engine for Indian Law

Himachal Pradesh High Court

Mohinder Singh vs . Principal Secretary Finance And Ors on 19 September, 2025

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Mohinder Singh Vs. Principal Secretary Finance and Ors .

CWP No. 15198 of 2025 19.09.2025 Present: Ms. Seema K Guleria, Advocate for the petitioner.

Mr. L.N.Sharma, Additional Advocate General, for respondent No.1.

Mr. Virender Singh Kanwar, Advocate for respondents No.2 and 3 r to Notice. Mr. L.N. Sharma, learned Additional Advocate General and Mr. Virender Singh Kanwar, learned counsel, appear and waive service of notice on behalf of respondent No.1 and respondents No.2 and 3, respectively. Reply be filed within four weeks. List thereafter.

Disposed of as not pressed at this stage.

                                                     Jyotsna Rewal               Dua
                                                          Judge
              September 19, 2025
                (R.Atal)




                                                 ::: Downloaded on - 19/09/2025 21:35:53 :::CIS