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[Cites 0, Cited by 0] [Section 58(6)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(6)(c) in Adoption Regulations, 2017

(c)once documents of children are uploaded in Child Adoption Resource Information and Guidance System, the linked Specialized Adoption Agency shall access information of such children for facilitating their adoption as per the provisions of these regulations.