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[Cites 0, Cited by 0] [Section 408(1)] [Section 408] [Entire Act]

State of Jharkhand - Subsection

Section 408(1)(b) in Jharkhand Municipal Act, 2011

(b)cause to be put up or painted at a conspicuous part of any building, wall or place at or near each end, corner or entrance of such street or some convenient part of such street, the name or number by which it shall be known, and