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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2)(e) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(e)Acting Officers. - Officers acting temporarily in higher civil offices or commands shall, in respect of these visits, be upon the same footing as if they were confirmed in such offices or commands.