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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in The Tamil Nadu State Agricultural Council Act, 2009

(2)On the occurrence of a vacancy referred to in sub-section (1), the Secretary shall forthwith report the fact of such vacancy to the Government and thereafter the Government may subject to the Proviso to Section 7, take necessary steps to fill such vacancy.