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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Meghalaya - Subsection

Section 25(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(2)In case 2 (two) or more Hat Representatives have been appointed for a particular scheduled Hat, such commission on the total sale of cotton, jute and ginger as the case may be in that particular scheduled Hat shall be equally shared by the different Hat Representatives.