Every person subject to naval law, who,—(a)traitorously holds correspondence with the enemy or gives intelligence to the enemy; or(b)fails to make known to the proper authorities any information he may have received from the enemy; or(c)assists the enemy with any supplies; or(d)having been made a prisoner of war, voluntarily serves with or aids the enemy; shall be punished with death or such other punishment as is hereinafter mentioned.
