Himachal Pradesh High Court
Leeladhar vs . State Of Hp And Others on 27 February, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Leeladhar vs. State of HP and others .
Cr.MMO No. 1308 of 2022 27.02.2023 Present: M/s Sandeep Kumar Pandey and Vijay Kumar, Advocates for the petitioner.
M/s Pushpender Jaswal and Baldev Negi, Additional Advocate Generals for the respondents-State.
Cr.MMO No. 1308 of 2022 Notice, at this stage, confined to respondents No. 1 to 4 only. Mr. Pushpender Jaswal, learned Additional Advocate General, accepts notice on behalf of respondents No. 1 to 4. As prayed for, list for consideration after three weeks.
Cr.M.P. No. 4196 of 2022 This application is disposed of with the direction that the applicant/petitioner shall file translated copies of vernacular documents within a period of three weeks.
(Ajay Mohan Goel) Judge February 27, 2023 (narender) ::: Downloaded on - 27/02/2023 20:32:33 :::CIS