Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 5 February, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024
QUALCOMM INDIA PRIVATE LIMITED. .... Appellant
Through: Mr. Vivek Sarin, Mr. Akash Gupta,
Ms. Divyanshi Singh, Mr. Dhruv Dev
Gupta, Mr. Satish C. Kaushik, Mr.
Deepak Kumar Jain, Advocates.
versus
COMMISSIONER OF
CUSTOMS, DELHI AND ORS. ..... Respondents
Through: Mr. Harpreet Singh, SSC with Ms.
Suhani Mathur, Mr. Gurpreet Singh
Gulati and Mr. Jatin Kumar Gaur,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 05.02.2024 CM APPL. 6865/2024 (for exemption) Exemption allowed, subject to all just exceptions. This application stands disposed of.
CUSAA 9/2024& CM APPL. 6864/2024 (for stay)
1. Issue notice. None appears on behalf of respondents.
2. It appears that advance service has been done on incorrect e-mail addresses.
3. Mr. Harpreet Singh, learned Senior Standing Counsel, who is appearing for Customs in another matter, is present in Court and is requested to accept notice.
4. Let a digital copy of the paperbook be furnished to learned counsel for respondents during the course of a day. Learned counsel for the respondent prays for time to examine the paperbook and make his submissions.
CUSAA 9/2024 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2024 at 21:55:50
5. At request, list on 28.02.2024.
SANJEEV SACHDEVA, J RAVINDER DUDEJA, J FEBRUARY 5, 2024/vp CUSAA 9/2024 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2024 at 21:55:50