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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(5) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(5)Notwithstanding anything contained in clause (4), and without prejudice to any action which may be takenunder the Act, the Authority may initiate action under Regulation 25(1A) on identification of anydeficiency pursuant to the audit conducted.