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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Kerala - Subsection

Section 60(2)(iv) in A.P.J. Abdul Kalam Technological University Act, 2015

(iv)that there shall be suitable and adequate physical facilities such as building, laboratories, libraries, equipments required for teaching and research, hostel and other infrastructure facilities as the case may be, prescribed by Statutes, Ordinances and Regulations;