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Madhya Pradesh High Court

M/S Chhabra And Auto Stores vs M/S Mahindra And Mahindra Ltd. on 28 August, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Dated: 28-08-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:

Serial Numbers Next date of listing 75-89, 181-182, 145 List on 29.08.2023. 90, 97, 107, 114, 116, 117, 118, 120, 121, 124, Next week. 127, 128, 129, 133, 134, 136, 137, 146, 147, 151, 155, 183, 130, 131 03-09, 91-92, 95-96, 98-106, 108-113, 115, 119, After one week. 122-123, 125-126, 132, 138-141, 144, 148-150, 152-154, 184 Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(VISHAL DHAGAT) JUDGE nd Signature Not Verified Signed by: NEETI TIWARI Signing time: 01-09-2023 11:44:51