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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4) in Tamil Nadu Cotton Control Rules, 1954

(4)For purpose of section 5(l)(b) every container or package or bale should bear distinctive marks on the outside of the container to show the name, year of production and quality of the variety of standard cotton packed.