Punjab-Haryana High Court
State Of Punjab And Others vs Santokh Singh Constable No.524/Hpr on 5 February, 2013
Bench: A.K. Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
*****
LPA No.193 of 2013 (O&M)
Date of Decision: 05.02.2013
*****
State of Punjab and others
. . . .Appellants
Versus
Santokh Singh Constable No.524/HPR
. . . . Respondent
*****
CORAM: HON'BLE MR.JUSTICE A.K. SIKRI, CHIEF JUSTICE
HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
*****
Present: Mr.H.S. Sidhu, Addl. A.G. Punjab and
Mr.P.S. Bajwa, Addl. A.G. Punjab.
Mr.I.D. Singla, Advocate, for the respondent.
*****
A.K. SIKRI, C.J. (ORAL)
For detailed order, see order of even date passed in LPA No.2003 of 2012 titled as "State of Punjab and others Vs. Constable Amar Nath No.105/HPR (Retired)".
(A.K. SIKRI) CHIEF JUSTICE (RAKESH KUMAR JAIN) FEBRUARY 05, 2013 JUDGE Vivek