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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Eshan Thakur vs . State Of H.P. & Ors. on 21 August, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Eshan Thakur Vs. State of H.P. & Ors.

CWP No.5265 of 2023 .

21.08.2023 Present: Mr. Surinder Saklani, Advocate, for the petitioner.

Mr. Rajat Chauhan, Law Officer, for respondents No.1 to 3.

Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for respondent No.4.

of CWP No.5265 of 2023 & CMP No.10205 of 2023 rt Learned Law Officer has placed on record copy of instructions memo dated 21.08.2023. Learned counsel for the respondents submit that the matter can be set at rest after examining the record.

Let the respondents produce the record of the case on the next date of hearing.

List on 01.09.2023.

Interim order to continue.






                                                     Jyotsna Rewal Dua
             August 21, 2023                               Judge
                Mukesh




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