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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(h) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(h)the prohibition or restrictions regarding erection or re-erection of shops, workshops, ware houses or factories or buildings of a specified architectural feature or buildings designed for particular purposes in any locality;