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Delhi High Court - Orders

M/S. Pma Construction Co vs M/S. Ntpc Ltd on 26 September, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~22
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    OMP (ENF.) (COMM.) 68/2022
                                   M/S. PMA CONSTRUCTION CO.          ..... Decree Holder
                                                  Through: Mr. Pawan Kumar Mittal, Adv.

                                                 versus

                                    M/S. NTPC LTD.                                ..... Judgment Debtor
                                                          Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                 ORDER

% 26.09.2022

1. There is no appearance on behalf of NTPC.

2. Objections not filed. As a last opportunity, four weeks are granted to file objections. Response thereto be filed within two weeks thereafter.

3. List on February 23, 2023.

V. KAMESWAR RAO, J SEPTEMBER 26, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:28.09.2022 17:06:51