Delhi High Court - Orders
M/S. Pma Construction Co vs M/S. Ntpc Ltd on 26 September, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2022
M/S. PMA CONSTRUCTION CO. ..... Decree Holder
Through: Mr. Pawan Kumar Mittal, Adv.
versus
M/S. NTPC LTD. ..... Judgment Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 26.09.2022
1. There is no appearance on behalf of NTPC.
2. Objections not filed. As a last opportunity, four weeks are granted to file objections. Response thereto be filed within two weeks thereafter.
3. List on February 23, 2023.
V. KAMESWAR RAO, J SEPTEMBER 26, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:28.09.2022 17:06:51