Rajasthan High Court - Jodhpur
Bagdi Ram vs Indra Bai on 20 July, 2020
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
(1 of 1) [CMA-613/2020]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 613/2020
Bagdi Ram
----Appellant
Versus
Indra Bai
----Respondent
For Appellant(s) : Mr. Mangi Lal Vishnoi
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 20/07/2020 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matter in Court.
Admit.
Issue notice. Call for the record. List the matter as soon as the record is received.
(DR. PUSHPENDRA SINGH BHATI),J 30-Sudheer/-
(Downloaded on 20/07/2020 at 08:19:48 PM) Powered by TCPDF (www.tcpdf.org)