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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2)(b) in The M.P. Wakf Rules, 2000

(b)Statement of expenditure in Form III (B) :
(i)Statement of salaries and other allowances to the staff of the Board in Form No. III (B) (1).
(ii)Statement of Honorarium and other allowances to the Chairperson and members of the Board in Form III (B) (2).
(iii)Statement of expenditure on contingencies of the Board in Form III (B) (3).
(iv)Statement of expenditure incurred for preservation and protection of Wakf property in Form III (B) (4).