Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Karnataka - Subsection Section 36(3) in Rajiv Gandhi University of Health Sciences Act, 1994 (3)Every Rule made under this section shall come into force on the date specified by the Syndicate. It shall also be published in the Official Gazette.
