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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3)(a) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(a)the hospital should be owned by the applicant/society/trustee with sufficient area of land as will be prescribed by the Council;