Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in Regulation on Quality of Service of Basic and Cellular Mobile Telephone Services, 2005

(i)Create conditions for consumer satisfaction by making known the quality of service which the service provider is required to provide and the user has a right to expect.