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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(2)(c) in Gujarat District Planning Committees Rules, 2016

(c)in order to arrive at the final determination, any digit of five or higher in the first place of d shall be rounded off to one and added to the whole number and any digit lower than five first place of decimal shall be ignored.