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State of Tamilnadu - Section

Section 24 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

24. Inspection by licensing authority.

- On receipt of the Chief Electrical Inspector's certificate duly renewed, the licensing authority or an officer authorised by him in this behalf shall inspect and satisfy that all the rules are observed before the licence is renewed.