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[Cites 0, Cited by 0] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(1) in The Delhi Municipal Corporation Act, 1957

(1)The Mayor may, by writing under his hand addressed to the Deputy Mayor and delivered to the [Municipal Secretary] [Substituted by Act 42 of 1961, section 6 for "secretary" (w.e.f. 12-9-1961)], resign his office.