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[Cites 0, Cited by 0] [Section 73C] [Entire Act]

State of Maharashtra - Subsection

Section 73C(ii) in Maharashtra Factories Rules, 1963

(ii)Flushing operation - The Supervisor of the Process Department shall carry out the steaming or flushing out with water of the equipment or pipeline to ensure that all inflammable material is removed from the equipment or pipeline and shall certify to that effect.