Section 3(1)(a) in The Census of Manufacturing Industries Rules, 1951

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State of Rajasthan - Subsection

Section 3(1)(a) in The Census of Manufacturing Industries Rules, 1951

(a)a return, in duplicate in the form appropriate to the industry in which the factory is or has been engaged, relating to the next following calendar year or, in the case of a factory engaged in the sugar industry, the next following annual period commencing with the 1st July and ending with the 30th June, and

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State of Rajasthan - Subsection

Section 3(1)(a) in The Census of Manufacturing Industries Rules, 1951