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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(iii) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(iii)The permit holder shall issue royalty paid transit pass in Form 10 for every vehicle (carrier) transporting any mineral/ore or its products from the temporary storage/processing site.