Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(2) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990 (2)No discount shall be allowed if the total value of the purchase at one time exceeds fifty thousand rupees or does not amount to one hundred rupees.
