Section 8 in Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Rules, 2015
8. Explanation to accompany the file for issuance of declaration.
- The file for issuance of declaration when forwarded to the Government shall be accompanied by a statement or explanation showing,-(i)that the cost of the land has been provided by the indenting department ;(ii)that no Kahcharai or Forest land is involved ; and(iii)endeavor has been made to spare the agricultural land.
