Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(c) in Chhattisgarh State Electricity Rules, 2006

(c)CSEB means : Chhattisgarh State Electric Board constituted under Section 5 of Electricity (Supply) Act 1948, which is presently functioning as deemed licensee under clause (d) of Section 172 of Electricity Act, 2003 and includes its designated successor or assigns;