Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in Usury Laws Repeal Act, 1855 9. [Schedule of Repealed Enactments.] [Repeal by s.1 and Schedule Part II, the Repealing Act, 1870 (14 of 1870).]
