Section 51(3)(a) in Andhra Pradesh Excise Act, 1968

[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(3)(a) in Andhra Pradesh Excise Act, 1968

(a)to take all reasonable measures in their power to prevent the commission of such breaches which they may know, or have reason to believe, are about or likely to be committed; and

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State of Andhra Pradesh - Subsection

Section 51(3)(a) in Andhra Pradesh Excise Act, 1968