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State of Haryana - Section

Section 42 in University of Heatlh Sciences, Karnal Act, 2016

42. Reservation.

- Nothing contained in this Act shall affect reservations and other concessions required to be provided for Scheduled Castes, Backward Classes, Ex-servicemen, Physically Handicapped persons or any other class or category of persons in accordance with the orders issued by the Government in this regard, from time to time.