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Madhya Pradesh High Court

Chotelal vs The State Of Madhya Pradesh on 11 March, 2025

1 MCRC-1076-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 1076 of 2025 (CHOTELAL Vs THE STATE OF MADHYA PRADESH ) Dated : 11-03-2025 Shri Shivraj Kushwaha - advocate for the applicant.

Ms. Rashi Dua - Panel Lawyer for State.

Call Detail Record is still awaited. Let it be called for. List in next week.

(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 12-03-2025 12:55:59