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State of Bihar - Section

Section 7 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

7. Officers of the University.

- The following shall be the officers of the University, namely : -
(1)The Chancellor ;
(2)The Vice-Chancellor ;
(3)The Treasurer ;
(4)The Registrar ;
(5)The Deans of Faculties ;
(6)The Finance Officer ; and
(7)Such other persons as may be declared by the Statutes to be the officers of the University.