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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(73) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

73.0The substance of this class which has a flash point below 61ºC (141º F) is also a flammable liquid by definition. Therefore, while handling such type of substance, all care shall be exercised as recommended for flammable liquid and they should' be stored in a cool and well ventilated place.