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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(c) in Telangana Animals and Birds Sacrifices Prohibition Act, 1950

(c)[ "place of public religious worship or adoration" means any place intended for use by, or accessible to, the public or a section thereof for the purposes of religious worship or adoration.] [Substituted by Act No.15 of 1970.]