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State of Jammu-Kashmir - Section

Section 376AB in The Jammu and Kashmir State Ranbir Penal Code, 1989

376AB. [ Punishment for rape on women under 12 years of

age. [Inserted by Jammu and Kashmir Act No. 35 of 2018, dated 7.12.2018.]- Whoever commits rape on a women under 12 years of age shall be punished with rigorous imprisonment for a term which shall not be less than twenty years but which may extend to imprisonment for life, which shall mean imprisonment for remainder of that persons natural life, and with fine or with death :Provided that such fine shall be just and reasonable to meet the medical expenses and rehabilitation of the victim :Provided further that any fine imposed under this section shall be paid to the victim.]