Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32A] [Entire Act] State of Tamilnadu - Subsection Section 32A(6) in Tamil Nadu Prohibition Act, 1937 (6)The driver of the vessel, cart or other vehicle, shall, on demand by the said officer, produce for inspection his driving licence.
