Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(15)(b) in The Gujarat Agricultural Lands Ceiling Act, 1960

(b)if it is in the actual possession of a person as a tenant thereof, such person shall be deemed to hold it as a tenant;