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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(5) in New Town, Kolkata Development Authority Act, 2007

(5)The Development, Authority shall ensure that such declaration is in conformity' with the provisions of any Development Plan, if in force, under the West Bengal Town and Country' (Planning and Development) Act, 1979, (West Bengal Act 13 of 1979).