Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(6) in The Indian Administrative Service (Pay) Rules, 2007 (6)The pay of member of the service in the Junior Administrative Grade shall, on appointment in the selection Grade, be fixed in the same manner as in sub-rule (5) above.
