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Union of India - Section

Section 22 in The Central Information Commission (Management) Regulations, 2007

22.

/962In exercise of the powers conferred by section 12(4) of the Right to Information Act, 2005 (22 of 2005) and all other provisions in the Act enabling in this behalf, the Chief Information Commissioner hereby makes the following regulations for management of the affairs of the Central Information Commission so as to enable it to function effectively.