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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Andhra Pradesh - Subsection

Section 86(1)(a) in Andhra Pradesh Capital Region Development Authority Act, 2014

(a)remove, pull down, or alter any building or other work in the area included in the scheme which is such as contravenes the scheme or in the erection or carrying out of which any provision of the scheme has not been complied with;