Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Madhya Pradesh - Subsection Section 57(d) in The M.P. Bhumi Vikas Rules, 1984 (d)Business Mercantile and Storage Buildings. - The open spaces around the buildings shall be not less than 4.5 metres. Where these are situated in purely residential zone or residential with shops line zone, the open spaces may be relaxed.
