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Madhya Pradesh High Court

Smt. Mohini Jain vs The State Of Madhya Pradesh on 1 October, 2020

                                                                       1                               WP-10617-2020
                                            The High Court Of Madhya Pradesh
                                                       WP-10617-2020
                                          (SMT. MOHINI JAIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                    3
                                    Jabalpur, Dated : 01-10-2020
                                           Heard through Video Conferencing.
                                           Shri P.K. Singh Sengar, learned counsel for the petitioner.
                                           Shri Swapnil Ganguly, learned Deputy Advocate General for the
                                    respondent State.

As prayed for on behalf of the respondent/State, let this matter be posted in week commencing 12.10.2020 alongwith W.P.No. 10419/2020. Meanwhile, respondent/State shall to file the return.


                                          (SANJAY YADAV)                                (RAJEEV KUMAR DUBEY)
                                        ACTING CHIEF JUSTICE                                       JUDGE


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Digitally signed by ASHISH TIWARI
Date: 2020.10.03 14:59:17 IST