Madhya Pradesh High Court
Smt. Mohini Jain vs The State Of Madhya Pradesh on 1 October, 2020
1 WP-10617-2020
The High Court Of Madhya Pradesh
WP-10617-2020
(SMT. MOHINI JAIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
3
Jabalpur, Dated : 01-10-2020
Heard through Video Conferencing.
Shri P.K. Singh Sengar, learned counsel for the petitioner.
Shri Swapnil Ganguly, learned Deputy Advocate General for the
respondent State.
As prayed for on behalf of the respondent/State, let this matter be posted in week commencing 12.10.2020 alongwith W.P.No. 10419/2020. Meanwhile, respondent/State shall to file the return.
(SANJAY YADAV) (RAJEEV KUMAR DUBEY)
ACTING CHIEF JUSTICE JUDGE
a
Signature Not Verified
SAN
Digitally signed by ASHISH TIWARI
Date: 2020.10.03 14:59:17 IST