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Union of India - Section

Section 2008 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

2008. to December 2008.

EI(n-1) = Average WPI Electrical Machinery Indexprevalent for calendar year (n-1) of the Control PeriodEI(0) = Average WPI Electrical and Machinery Index prevalent for calendar year (0) at the beginning of the Control Period, i.e., January 2008 to December 2008a = Constant to be determined by Commission from time totime,(In default it is 0.6), for weight age to Steel Indexb = Constant to be determined by Commission from time totime,(In default if its 0.4), for weight age to Electrical Machinery IndexF1 = Factor for Land and Civil Work (0.08)F2 = Factor for Erection and Commissioning (0.07)F3 = Factor for IDC and Financing Cost (0.10)