Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of West Bengal - Subsection Section 52(f) in Sanskrit College and University, West Bengal Act, 2015 (f)the minimum qualifications for the Teachers of the University as per guidelines of the University Grants Commission or any other appropriate authority;
